(1)(a)When the prisoner is placed in a cell, the number of the cell should be given in the history-ticket against the entry.(b)The total confinement undergone on warrant should be shown in the history-ticket as a separate entry on each occasion the prisoner is removed from such confinement.(c)On the discharge of a prisoner from jail, an entry should be made in Register No. 2 showing the total amount of solitary confinement undergone as per warrant.