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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(8) in Kerala Municipality Act, 1994

(8)"committee" means a Standing Committee [x x] [Omitted 'or a Joint Committee' by Act 14 of 1999,w.e.f.24- 3-1999.] or a Steering Committee [xx] [Omitted 'or a Ward Committee' by Act 14 of 1999,w.e.f.24- 3-1999.] constituted under this Act or other Committees constituted by the Council for any specific purpose;