Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 315] [Entire Act]

Union of India - Subsection

Section 315(5) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(5)The recommendation or otherwise, of a sailor shall also be noted on his Recommendation for [promotion] [Substitued by S.R.O. 361, dated 10th November, 1975] and Good Conduct Record Sheet whenever he is transferred to another ship or establishment after he has become eligible forrecommendation.