Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 90] [Entire Act] State of Rajasthan - Subsection Section 90(2) in Rajasthan Land Revenue Act 1956 (2)No length of occupation of any land nor any grant of land made by an estate-holder shall release such land from the liability to pay revenue or rent.
