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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(7) in State Bank of India Employees Pension Fund Regulations, 2014

(7)In the event of death of a member-
(a)while in service of the Bank after completion of pensionable service of one year; or
(b)after retirement, the trustees may sanction family pension to the dependent(s) of the employee on the terms and conditions approved by the Central Board.