Calcutta High Court
Harsh Vardhan Lodha & Ors vs Ajay Kumar Newar & Ors on 25 August, 2020
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
GA No.1735 of 2019
GA No.1845 of 2019
With
GA No.1761 of 2019
GA No.1786 of 2019
GA No.2007 of 2019
TS No.6 of 2004
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
In the Goods of:
PRIYAMVADA DEVI BIRLA (DECEASED)
-And-
HARSH VARDHAN LODHA & ORS.
Versus
AJAY KUMAR NEWAR & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : August 25, 2020 (Through Video Conference) Appearance:
Mr. Anindya Kumar Mitra, Sr. Adv. Mr. Jayanta Kumar Mitra, Sr. Adv.
Mr. P.S. Sengupta, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Sanjiv Kumar Trivedi, Adv.
Mr. Kunal Vajani, Adv.
Mr. Jishnu Chowdhury, Adv. Mr. Soumya Ray Chowdhury, Adv. Mr. Sarbopriya Mukherjee, Adv.
Mr. Saunak Mitra, Adv.
Ms. Iram Hassan, Adv.
Mr. Kunal Mimani, Adv.
Mr. Deepan Kumar Sarkar, Adv.
Mr. Sanket Sarawgi, Adv. Mr. Savya Bawaja, Adv.
Mr. Shubhang Tandon, Adv. Ms. Atashi Ghosh, Adv.
...for the plaintiff.
Mr. S.K. Kapoor, Sr. Adv. Ms. Vineeta Meharia, Adv.2
Mr. Anuj Singh, Adv.
Mr. Pratik Mukhopadhyay, Adv. Ms. Vaibhabi Pandey, Adv. ...for the defendant no.1(b).
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Aakash Bajaj, Adv.
...for the defendant no.1(c).
Mr. K.V. Vishwanathan, Sr. Adv. Mr. Ratnanko Banerjee, Sr. Adv.
Mr. Swarnendu Ghosh, Adv. Mr. Venkatraman R. Adv. ...for the defendant no.1(d).
Mr. Hirak Kumar Mitra, Sr. Adv. Ms. Suchismita Ghosh Chatterjee, Adv.
Mr. Malay Seal, Adv.
Mr. Debdutta Sen, Adv.
...for the defendant no.2.
Mr. Kapil Sibal, Sr. Adv. Mr. Surajit Nath Mitra, Sr. Adv.
Mr. Mahesh Agarwal, Adv. Mr. D.N. Sharma, Adv.
Mr. Koushik Chowdhury, Adv. Ms. Vanita Bhargav, Adv. Mr. Ajay Bhargava, Adv. ...for the defendant no.3(a).
Mr. Aspi Chinoy, Sr. Adv. Mr. Deepak Joshi, Adv.
Mr. Akashh Lamba, Adv.
Mr. Kunal Mimani, Adv.
Ms. S. Baweja, Adv.
Mr. S. Pundora, Adv.
Mr. Sakya Sen, Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. ...for Birla Corporation Limited.
Mr. Kalyan Kumar Bandopahdyay, Sr. Adv.
Mr. Vineet Naik, Sr. Adv. Mr. Ranjan Bachawat, Sr. Adv. Mr. Amitesh Banerjee, Sr. Adv.
Mr. Paritosh Sinha, Adv.
Mr. Sakya Sen, Adv.
Mr. Saubhik Chowdhury, Adv. Mr. Anubhav Sinha, Adv. Mr. Sayan Roychowdhury, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Dripto Majumdar, Adv. ...for Vindhya Telelinks Ltd.
Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roychowdhury, Adv.
Mr. Anubhav Sinha, Adv. Mr. Satyaki Mukherjee, Adv.3
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. ...for Birla Cable Ltd.
Mr. Joy Saha, Sr. Adv.
Mr. Yash Vardhan Deora, Adv. Ms. Asmita Raychaudhuri, Adv. ...for the Administrators.
The Court : Mr. Bandopadhyay, learned senior counsel appearing for Vindhya Telelinks Ltd., has concluded his submission today and after recess Mr. Kapil Sibal, learned Senior Counsel appearing for the defendant no. 3(a), commences his argument. Mr. Kapil Sibal, learned Senior Counsel, has made his submission elaborately and concluded the same. Mr. Joy Saha, learned Senior Counsel appearing for the Administrators pendent elite, has commenced his argument today but owing to paucity of time, he cannot continue his argument. He will continue it on the next date of hearing.
However, no date can be fixed. Parties are requested to watch the Calcutta High Court Website for the next date to be notified.
(SAHIDULLAH MUNSHI, J.) snn.