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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(2) in West Bengal Co-operative Societies Act, 2006

(2)No expenditure shall be incurred from the funds of any Co-operative society for defraying the cost of any appeal preferred against an order under sub-section (1) by any person other than the Co-operative society.