Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(3) in The Indian Fisheries Act, 1897 (3)Such rules may prohibit or regulate all or any of the following matters, that is to say,-(a)the erection and use of fixed engines;(b)the construction of weirs; and(c)the dimension and kind of the nets to be used and the modes of using them.
