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State of Jharkhand - Section

Section 52 in The Jharkhand Agricultural Produce Markets Rules, 2000

52. Expenditure in connection with or incidental to such election.

- All expenditure incurred by the Election Officer or any other person in connection with or incidental to the election of members of Market Committee shall be borne by the Market Committee, provided if the Market Committee is not having sufficient fund required for expenditure in connection with the election such sum may be spent by the Board or the Government on behalf of the Market Committee, and the sum so spent shall be recoverable in accordance with section 40 of the Act, from the Market Committee.