Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 21 in Delhi Wakf Board Regulations, 1963 21. The regulations in this Part shall apply to all the Committees referred to in Regulation 18 except where varied by the provisions of any regulation specifically applying to a particular committee.
