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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1) in Assam Agricultural Engineering Service Rules, 1983

(1)The Appointing Authority shall publish in the Assam Gazette annually the number of vacancies in each cadre in Class II and Class II (Junior Grade) of the service, which have occurred or are likely to occur in the year.