Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(vii) in Gujarat Elementary Education Rules, 2010

(vii)The State Government/Local Authority shall ensure that access of children to the school is not hindered on account of social and cultural factors.