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[Cites 0, Cited by 2] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(g) in The Water (Prevention And Control Of Pollution) Act, 1974

(g)to lay down, modify or annul effluent standards for the sewage and trade effluents and for the quality of receiving waters (not being water in an inter-State stream) resulting from the discharge of effluents and to classify waters of the State;