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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(3) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(3)The accounts when, audited shall be printed and copies thereof shall, together with the copies of the audit report, be submitted by the Kulpati (Vice-Chancellor) to the Board which shall forward them to the State Government with such comments as may be deemed necessary.