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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(1)(d) in New Town, Kolkata Development Authority Act, 2007

(d)convert or allow the conversion of a tenement within a building to an occupational use, other than the use,intended in the original sanctioned plan, nor materially alter, enlarge or extend the permitted use.