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[Cites 0, Cited by 1] [Section 22(2)] [Section 22] [Entire Act]

State of Telangana - Subsection

Section 22(2)(a) in Hyderabad City Police Act, 1348 F

(a)the carrying in any public place of swords, spears, bludgeons, guns, [knives] [Amended by Act No.XXVII of 1356 Fasli.] and other offensive weapons;