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State of Jharkhand - Section

Section 308 in Bihar Education Code, 1961

308. Fees rates for Secondary School including Sarvodaya High Schools aided by Government.

- The following are the standard fees prescribed for High/Higher Secondary and Middle Schools aided by Government.
High (Secondary) Schools
Classes XI and X .. .. .. .. 4.50
Class IX .. .. .. .. 3.75
Class VIII .. .. .. .. 3.25
(G.O. no. 2055, dated 12thJune,1955
Class VII and VI .. .. .. .. 2.50
Non-Government Middle Schools
Class VII and VI .. .. .. .. 2.50
(G.O. no. 9097-E, dated the 31stDecember, 1949.)
Notes. - (i) Deviations from the above scale of fees required the sanction of the Director, except that District Education Officer may sanction, on the recommendation of the Managing Committee, a deviation, involving an increase, from the scale of fees prescribed for aided or unaided Secondary Schools under their control.(G.O. no. 4335, dated the 24th November 1958.)
(ii)The rates prescribed for Backward Tribes and Scheduled Castes in aided schools are the same as those prescribed for such pupils in Government school. (G.O. no. 3535, dated the 21st May 1949.)