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State of Madhya Pradesh - Section

Section 12 in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013

12. Reporting of cases disposed.

- The summary report of cases disposed by the Ombudsman will be reported to the Madhya Pradesh State Employment Guarantee Council in its meetings and will also form part of the Annual Report and such report shall be laid before the Legislative Assembly.