Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Jharkhand - Subsection Section 39(5) in The Bihar Co-operative Societies Rules, 1959 (5)No action under sub-rule (2) shall be taken until the disposal of the appeal under sub-rule (4).Raising of funds
