Rajasthan High Court - Jaipur
Kishan Lal Nath vs Gopal & Ors on 14 February, 2012
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
In the High Court of Judicature for Rajasthan at Jaipur Bench Jaipur S.B.Civil Misc. Appeal No.1335 of 2002 Kishan Lal Nath and another vs. Gopal and ors Date of Order : 14.2.2012 HON'BLE MS. JUSTICE BELA M. TRIVEDI None present for the appellants. By the Court:
1.None is present for the appellants though the matter has been called out twice.
2.The appeal is dismissed for default.
(BELA M. TRIVEDI) J.
om All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Om Prakash pa