Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(f) in Tamil Nadu Agricultural Service Co-Operative Societies (Appointment of Special Officers) Act, 1986 (f)"primary co-operative society" means a registered society, but does not include-(i)an apex society, or(ii)a central society
