Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(1) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

(1)The company shall not vary the terms of the schemes in any manner, which may be detrimental to the interests of the employees:Provided that the company shall be entitled to vary the terms of the schemes to meet any regulatory requirements.