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State of Tamilnadu - Section

Section 20 in Tamil Nadu Groundwater (Development and Management) Act, 2003

20. Delegation of powers and function.

- The Authority may, by general or special order in writing, direct that all or any of the powers or functions which may be exercised or performed by it shall, in such circumstances and under such conditions as may be specified in such order, be exercised or performed by any employee of the Authority specified in this behalf in such order.