Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Assam - Subsection

Section 37(ii) in Assam Excise Rules, 1945

(ii)"Spirituous preparations" include all medicinal or other flavouring essences, extracts, perfumes and toilet preparations containing spirit.