Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(1)(c) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(c)whether the applicant satisfies the eligibility criteria and other requirements as specified in these regulations and the relevant regulations;