Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 438 in Police Regulations, Bengal , 1943 438. Military offenders. - The rules in Appendix XXVII shall be observed in respect of accused persons subject to the jurisdiction of both Criminal Courts and Courts-martial.
