Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] Union of India - Subsection Section 28A(2) in The Securities and Exchange Board of India Act, 1992 (2)The Recovery Officer shall be empowered to seek the assistance of the local district administration while exercising the powers under sub-section (1).