Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Uttarakhand - Subsection Section 82(4) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (4)All the registrations granted and renewed under this section, shall be subject to the provisions of this Act, rules and bye-laws made there under.
