Supreme Court - Daily Orders
C.I.T (Tds) vs Qatar Airways on 9 February, 2018
ITEM NO.2 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 1117/2012
C.I.T (TDS) Appellant(s)
VERSUS
QATAR AIRWAYS Respondent(s)
(Only C.A. nos. 6964-65, 6966-67, 6968, 6969-70, 6971, 6972, 6973
& 6974 of 2015 to be listed before the ld. registrar's court for
incomplete service and orders)
WITH
C.A. No. 6964-6965/2015 (XIV)
C.A. No. 6966-6967/2015 (XIV)
C.A. No. 6971/2015 (XIV)
C.A. No. 6969-6970/2015 (XIV)
C.A. No. 6968/2015 (XIV)
C.A. No. 6972/2015 (XIV)
C.A. No. 6974/2015 (XIV)
C.A. No. 6973/2015 (XIV)
Date : 09-02-2018 This appeal was called on for hearing today.
For Appellant(s)
Ms S Usha Reddy, Adv.
Mrs. Anil Katiyar, AOR
Mr. B. V. Balaram Das, AOR
Mr Akshat Malpani, Adv.
Mr. Bhargava V. Desai, AOR
Mr Mayank Nagi, Adv.
Mr Vikrant Maheshwari, Adv.
Mr. Shekhar Prit Jha, AOR
For Respondent(s)
Mr Hasan Murtaza, Adv.
Ms Varaa Masood,Adv.
Mr. Shiv Kumar Suri, AOR
Signature Not Verified
Mrs. Anil Katiyar, AOR
Digitally signed by
HEMA JOSHI
Date: 2018.02.12
Mr. Kishore Kunal, AOR
16:42:05 IST
Reason: Mr. Vinay Garg, AOR
Mr Mayank Nagi, Adv.
Mr Vikrant Maheshwari, Adv.
Mr. Shekhar Prit Jha, AOR
-2-
Item No.2
UPON hearing the counsel the Court made the following
O R D E R
C.A. Nos. 6964-6965, 6966-6967, 6971, 6969-6970, 6968, 6972,6974, 6973 of 2015 Ad-valorem court fee has been paid.
Registry to process the matters for listing before the Hon'ble Court as per rules.
KAPIL MEHTA Registrar 09.02.2018 hj