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State of Madhya Pradesh - Section

Section 53 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

53. Register of Immovable Properties.

- Details of all immovable properties whether acquired by the Janpad Panchayat or transferred to it or vested in Janpad Panchayat under any other law or provisions of the Act, shall be recorded in the register of immovable properties in Form No. JP-17.