Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Ashok Kumar Chouhan vs Smt. Suchi Sharma on 1 July, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                     S.B. Writ Contempt No. 665/2019

                                   Ashok Kumar Chouhan
                                                                                                      ----Petitioner
                                                                       Versus
                                   Smt. Suchi Sharma
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Sushil Solanki.
                                   For Respondent(s)         :



                                               HON'BLE MR. JUSTICE ARUN BHANSALI

Order 01/07/2019 Issue notice.

A copy of the writ petition be served on Mr. Harish Purohit, who may complete his instructions in the matter.

List the writ petition on 15.07.2019 after reflecting the name of Mr. Harish Purohit, as counsel appearing for the respondents in the cause list.

(ARUN BHANSALI),J 91-Rmathur/-

(Downloaded on 01/07/2019 at 10:17:31 PM) Powered by TCPDF (www.tcpdf.org)