Rajasthan High Court - Jodhpur
Ashok Kumar Chouhan vs Smt. Suchi Sharma on 1 July, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 665/2019
Ashok Kumar Chouhan
----Petitioner
Versus
Smt. Suchi Sharma
----Respondent
For Petitioner(s) : Mr. Sushil Solanki.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 01/07/2019 Issue notice.
A copy of the writ petition be served on Mr. Harish Purohit, who may complete his instructions in the matter.
List the writ petition on 15.07.2019 after reflecting the name of Mr. Harish Purohit, as counsel appearing for the respondents in the cause list.
(ARUN BHANSALI),J 91-Rmathur/-
(Downloaded on 01/07/2019 at 10:17:31 PM) Powered by TCPDF (www.tcpdf.org)