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State of Gujarat - Section

Section 17 in Gujarat University (Amendment) Act, 1972

17. Substitution of section 21 of Bom. 50 of 1949.- In section 23 of the principal Act,-

(1)in sub-section (1), the word "Agriculture" shall be deleted;
(2)for subjection (2), the following sub-section shall be substituted, namely:-"(2) Each Faculty shall consist of-
(i)All Chairmen of the Boards of Studies for the subjects comprised in the Faculty;
(ii)the University Professors of subjects comprised in the Faculty;
(iii)the members of the Court who have taught for not less than ten years at the, under-graduate level or at post-graduate level in any of the subject comprised in the Faculty;
(iv)one member who is a teacher to be elected by each Board of Studies from amongst its members other than the Chairman;
(v)one member to be elected by such of the members of the Boards of Studies for the subjects comprised in the Faculty as are students from amongst themselves.";
(3)sub-section (3) shall be deleted;
(4)for sub-section (4) the following shall be substituted, namely:-"(4) The term of the office of a member of a Facility other than the member elected under clause (v) shall be such as may be prescribed by Statutes and that of the member elected under clause (v) shall be for the academia year in which he is elected".