Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161] [Entire Act] State of Goa - Subsection Section 161(11) in Goa Prisons Rules, 2006 (11)The guards posted in the yards of high security enclosure shall not hold conversation with each other more than what may be necessary to perform their duty. The entrance door of the yard shall always be kept locked from inside.