Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50E] [Entire Act] Union of India - Subsection Section 50E(b) in The Indian Post Office Rules, 1933 (b)the maximum length not to exceed 90 cm. for the sum of the length, width and depth, and the largest dimension should not exceed 60 cm.;
