Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(c) in Calcutta Port Rules, 1943 (c)shall, when in tow of only one vessel lashed alongside, carry the white lights required by the aforesaid rule and in addition a side light on the side away from the towing vessel.
