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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(2)'Adoption' means taking the child into the family of the adoptive parent/ parents as their child, for all purposes, with all the rights of a natural born child in the adoptive family.