Punjab-Haryana High Court
Dewan Chand And Others vs Mahavir Singh And Others on 17 December, 2020
204(1) IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No.1288 of 2020
Date of Decision: 17.12.2020
Dewan Chand and others
.....Petitioners
Versus
Mahavir Singh and others
.....Respondents
CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR
Present: Mr. Ajay Ghanghas, Advocate
for the petitioners.
Mr. Rajneesh Chadwal, Asstt. Advocate General, Haryana.
NIRMALJIT KAUR, J.
For orders, see order of even date passed in COCP No.3966 of 2019 (Prabhu Dayal Aggarwal Versus Balkar Singh).
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