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Punjab-Haryana High Court

Dewan Chand And Others vs Mahavir Singh And Others on 17 December, 2020

204(1)       IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                           COCP No.1288 of 2020
                                           Date of Decision: 17.12.2020

Dewan Chand and others
                                                                  .....Petitioners

                                         Versus

Mahavir Singh and others
                                                                .....Respondents

CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR

Present:     Mr. Ajay Ghanghas, Advocate
             for the petitioners.

             Mr. Rajneesh Chadwal, Asstt. Advocate General, Haryana.


NIRMALJIT KAUR, J.

For orders, see order of even date passed in COCP No.3966 of 2019 (Prabhu Dayal Aggarwal Versus Balkar Singh).

(NIRMALJIT KAUR) JUDGE 17.12.2020 sandeep 1 of 1 ::: Downloaded on - 18-12-2020 23:37:17 :::