Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(5) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(5)Every small craft shall have its registration number and name of owner inscribed on both sides of the vessel.