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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017

(2)The public announcement shall -
(a)call upon stakeholders to submit their claims as on the liquidation commencement date; and
(b)provide the last date for submission of claim, which shall be thirty days from the liquidation commencement date.