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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016

(3)Where an application for a certificate of renewal is rejected by the Authority, the applicant shall forthwith cease to act as a retirement adviser certified by Authority :Provided that nothing contained in this regulation shall affect the liability of the applicant towards the subscribers associated with it, under law.