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Madhya Pradesh High Court

Munna @ Riyaz vs Smt. Bismilla Bee on 27 June, 2018

1 ANNEXURE-C High Court of Madhya Pradesh, Jabalpur Bench at Indore, Indore CONTINUATION ORDER SHEET Miscellaneous Petition No.2872/2018 Indore, Dated 27.06.2018 Shri Rishi Agrawal, learned counsel for the petitioners.

List the matter along with Miscellaneous Petition No.2863/2018 for analogous hearing.

(P.K. Jaiswal) Judge rcp Digitally signed by Ramesh Chandra Pithwe Date: 2018.06.28 17:04:13 +05'30'