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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Tamilnadu - Subsection

Section 88(1)(b) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.