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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(f) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(f)tie-up with local Primary Health Centre, Government Hospital, Medical Colleges, other hospitals, clinical psychologists and psychiatrists and mental health institutes for regular visits by their doctors and students and for holding periodic health camps within the institutions;