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[Cites 0, Cited by 0] [Section 420(3)] [Section 420] [Entire Act]

State of Telangana - Subsection

Section 420(3)(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)any word, letter, model, sign, device or representation as aforesaid, relating exclusively to the railway administration and place wholly upon or over any railway, railway station, yard, platform or station approach belonging thereto, and so placed that it can not fall into any street or public place;