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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Regulation of Admissions into Post Graduate Law (L.L.M/M.L) Courses through Common Entrance Test Rules, 2007

(b)"Admissions and Fee Regulatory Committee" (AFRC) means Committee constituted by the Government for regulating the admissions and for fixing the fees to be charged from candidates seeking admission into Unaided. Minority and Non-Minority Professional Institutions.