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Madhya Pradesh High Court

Gaurav Nagarchi vs Amit Maheshwari on 13 November, 2017

Gwalior- 13.11.2017 Due to paucity of time, the matters are adjourned as under:

Serial Numbers Next date of listing 3, 4, 6, 7, 9 to 14, 16 to 18, Next week 20, 21, 23 to 32, 34, 35, 36, 62 38, 39, 40, 42 to 49, 51 After two weeks 52 to 55, 57 to 61, 63, 64 After four Weeks Interim order, if any, passed earlier shall continue till next date of listing.

(Sanjay Yadav) Judge pd Digitally signed by PAWAN PAWAN DHARKAR DN: c=IN, o=HIGH COURT OF M.P. BENCH GWALIOR, ou=P.S., postalCode=474011, st=Madhya DHARK Pradesh, 2.5.4.20=345b3604d572ed9dd14 92fe82dc3b1eef67eff2cb59f3ac9 7e920ac264de7828, 2.5.4.45=032100D9E23E0AF1764 AR D6C415B98C2D187E007D63FBA C9382605B5A5112A42DADEB61 D, cn=PAWAN DHARKAR Date: 2017.11.13 17:10:25 -08'00'