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Union of India - Section

Section 269RR in The Income Tax Act, 1961

269RR. [ Chapter not to apply where transfer of immovable property made after a certain date. [Inserted by Act 23 of 1986, Section 33 (w.e.f. 1.10.1986).]

- The provisions of this Chapter shall not apply to or in relation to the transfer of any immovable property made after the 30th day of September, 1986.] [ Inserted by Act 22 of 1981, Section 8 (w.e.f. 1.7.1982).]