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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(b) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(b)All Private Un-aided Non-Minority and Private Un-aided Minority Elementary Institutions shall indicate in writing to the Commissioner & Director of School Education within the cut-off date specified for that particular year through a Notification as to whether the college would conduct the D.El.Ed. Programme in Telugu or Urdu or English medium and that they shall admit students for only that particular medium under both Category 'A' & 'B'.