Himachal Pradesh High Court
Anil Sharma And Others vs . Cni & Another on 18 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Anil Sharma and others Vs. CNI & Another .
Cr. Revision No. 186 of 2020 18.07.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate for the petitioner.
Mr. A.K. Bansal, Advocate for respondent No. 1.
M/s Sumesh Raj and Sanjeev Sood, Additional Advocate General with Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General for respondent No. 2.
As jointly prayed for, list for consideration on 04.08.2022.
(Ajay Mohan Goel) Judge July 18, 2022 (narender) ::: Downloaded on - 18/07/2022 20:03:23 :::CIS