Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 113A in The Board's Excise Rules, 1965 113A. [ [Added vide Orissa Gazette Extraordinary No. 1250/22.9.1990.] The fee for retail vend of Country Spirit in Bolangir District shall be Rs. 200 in rural areas and Rs. 500 in urban areas per annum.]
